Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(2) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964 (2)Subject to the provisions of the Act or of any conditions imposed thereunder a licence shall be granted In Form 'B' on payment of the licence fee aforesaid.
