Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(11) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019 (11)The quantity of liquor in movement shall be according to the provisions of Transport Department of Uttar Pradesh, as prescribed from time to time.
