Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 36 in Rules Under the Court-Fees Act, 1870

36. The fees chargeable under Article 9 of the First Schedule to the Court-fees Act, 1870, on copies of documents referred to therein filed with any petition or appeal or revision made * * * by any Government servant * * * in the *** mentioned in item 30 above.

* * * *