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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(2)If the meeting shall stand adjourned to some other day fixed by the President at least seven clear days notice of such adjourned meeting as provided under Rule 5 shall be given to every member.