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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(2)(b) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

(b)if there is no such law in force in such area, such rent as may be agreed to between the owner and the occupant .