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Calcutta High Court (Appellete Side)

Esquire Express & Courier Service & Ors vs G. C. Agarwal & Ors on 16 May, 2023

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

92 16.05.2023. C.P.A.N. 2317 of 2012 Ct.

759

Esquire Express & Courier Service & Ors.

Vs. G. C. Agarwal & Ors.

No one appears on behalf of the applicants. No accommodation is sought for. Accordingly, the contempt application is dismissed for default.

There shall be no order as to costs. All parties shall act on the server copy of this order duly downloaded from the official website of this Court.

(Rajarshi Bharadwaj, J.)