Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(c) in The West Bengal Agricultural Credit Operations Act, 1973. (c)"Co-operative society" means a Co-operative society registered under the Bengal Co-operative Societies Act, 1940, and includes a Co-operative land mortgage bank;
