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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Jharkhand - Subsection

Section 69(3) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(3)Such a stay shall be during the pendency of the inquiry.D. Overnight Protective Stay. - (1) The purpose of the stay is to provide shelter to the child and prevent his being kept overnight at the police station or at any other unsuitable place by providing an alternative.