Allahabad High Court
Jubair Ahmad vs Ishrat Bano on 11 July, 2019
Author: Pradeep Kumar Srivastava
Bench: Pradeep Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 82 Case :- CRIMINAL REVISION No. - 2509 of 2014 Revisionist :- Jubair Ahmad Opposite Party :- Ishrat Bano Counsel for Revisionist :- Abhishek Kumar Counsel for Opposite Party :- A.G.A.,Manvendra.Singh.,S.K.Nigam. Hon'ble Pradeep Kumar Srivastava,J.
Heard arguments of Shri Abhishek Kumar, learned counsel for the revisionist and learned A.G.A. for the State.
None is present on behalf of opposite party even in the revised call.
Judgment reserved.
Order Date :- 11.7.2019 VPS