Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 18 in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

18. [ All the posts of direct recruitment under the provisions of Rajasthan Medical and Health Service Rules, 1963.] [Added vide Notification dated 06.09.2011]