Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(e) in Chhattisgarh Legal Services Authority Rules, 2002 (e)"Legal Practitioner" shall have the same meaning as assigned to it in the Advocate Act, 1961 (No. 25 of 1961);
