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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 94(3)(e) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(e)to meet the expenses of the honorary and voluntary Probation Officer and Welfare Officers as may be appointed by the Competent Authorities.