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State of Rajasthan - Section

Section 534 in Rules of the High Court of Judicature for Rajasthan, 1952

534. Advertisement of petition.

- Notice of the presentation of the petition shall be published at such times and in such newspapers, as the Judge may direct, so that the first insertion of such notice be made not less than one calendar month before the date fixed under rule 533. Such notice shall be in the prescribed form.