Allahabad High Court
Commissioner, Customs And Central ... vs M/S Bharat Heavy Electricals Ltd. ... on 8 January, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 175 of 2006 Petitioner :- Commissioner, Customs And Central Excise Kanpur Respondent :- M/S Bharat Heavy Electricals Ltd. Jhansi Petitioner Counsel :- Ajay Bhanot, Sc Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J. List revised.
No-one appears on behalf of the appellant. The appeal is dismissed in default. Order Date :- 8.1.2010 kkg