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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(4) in Universities of Agricultural Sciences Act, 2009

(4)The composition of the Board of Studies for Post Graduate programs shall be as follows, namely:-
(i)Director of Education - Chairperson
(ii)Deans of constituent colleges.
(iii)Director Research and Director of Extension
(iv)Registrar.
(v)Dean of Student Welfare
(vi)All Heads of Departments of the University
(vii)Ten Post-Graduate teachers in the cadre of Associate Professor nominated by the chairperson for a period of two years on rotational basis
(viii)Ten Post-Graduate teachers in the cadre of Assistant Professor nominated by the chairperson for a period of two years on rotational basis.
(ix)Two professors of eminence from outside the university, nominated for a period of two years by the Chairperson.
(x)Dean Post Graduate Studies shall act as the Member Secretary