Section 2(6) in Tamil Nadu Fishermen and Labourers Engaged in Fishing and Other Allied Activities (Social Security and Welfare) Act, 2007
(6)"dependent" in relation to a registered member, means any of the relatives of such member as specified below:-(i)wife or husband, as the case may be;(ii)children;(iii)widow and children of the pre-deceased son; and(iv)parents;
