Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 108 in The Punjab Agricultural Produce Markets Act, 1961 108. [ Eggs] [108, to 110 added vide Haryana Notification No 1725-Agri.S.1 98/21831 dated 28.12.1998.]
