Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jammu-Kashmir - Subsection Section 19(ii) in The Jammu and Kashmir State Legal Services Authority Regulations, 1998 (ii)in a test case, the decision of which is likely to affect cases of numerous other persons belonging to the weaker sections of the community ; or
