Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107H] [Entire Act] State of Rajasthan - Subsection Section 107H(iii) in Rajasthan Panchayati Raj Act, 1994 (iii)"Nazul land" shall have the same meaning as has been assigned to it in clause (ib) of Section 3 of the Rajasthan Land Revenue Act, 1956 (Act No. 15 of 1956).
