Madhya Pradesh High Court
Santosh Singh Thakur vs The State Of Madhya Pradesh on 4 September, 2024
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-12090-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12090 of 2023 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 04-09-2024 Parties through their counsel.
I.A. No.14807/2024 is disposed of directing the Registry to list this case in the list of hearing party cases on 10.09.2024.
(SANJAY DWIVEDI) JUDGE Rao Signature Not Verified Signed by: SATYA SAI RAO Signing time: 06-09-2024 13:00:42