Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Santosh Singh Thakur vs The State Of Madhya Pradesh on 4 September, 2024

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 WP-12090-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12090 of 2023 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 04-09-2024 Parties through their counsel.

I.A. No.14807/2024 is disposed of directing the Registry to list this case in the list of hearing party cases on 10.09.2024.

(SANJAY DWIVEDI) JUDGE Rao Signature Not Verified Signed by: SATYA SAI RAO Signing time: 06-09-2024 13:00:42