Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(2)(a) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(a)the amount of compensation determined under sub-section (2) of section 23, or sub-section (4) of section 26;