Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 48 in The Goa Medical Council Rules, 1995 48. Decision at meeting. (1)All questions at a meeting of the Executive Committee shall be decided by a majority of votes of the members present and voting.(2)The presiding authority shall have second or casting vote in all cases of equality of votes.
