Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Karnataka - Subsection Section 19(2)(b) in Karnataka Krishna Basin Development Authority Act, 1992 (b)all grants, subversions, donations, gifts made by the Central or State Government, any local Authority, and any body whether incorporated or not;