Kerala High Court
T.C.Abraham vs Kerala State Road Transport on 12 December, 2006
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 26659 of 2003(W)
1. T.C.ABRAHAM,
... Petitioner
Vs
1. KERALA STATE ROAD TRANSPORT
... Respondent
2. ASSISTANT TRANSPORT OFFICER, K.S.R.T.C.
3. EXECUTIVE DIRECTOR (VIGILANCE),
For Petitioner :SRI.K.P.RAJEEVAN
For Respondent :SHRI.JOHNSON P.JOHN, SC, KSRTC
The Hon'ble MR. Justice KURIAN JOSEPH
Dated :12/12/2006
O R D E R
KURIAN JOSEPH, J.
-----------------------------------------
W.P(C)No.26659 of 2003
-----------------------------------------
Dated this the 12th day of December, 2006
JUDGMENT
This writ petition is filed with certain grievances regarding arrears of pension etc. It is submitted that the writ petitioner has expired. It is further submitted that the writ petition can be disposed of with liberty to the legal heirs of the petitioner to approach the first respondent in case they have any surviving grievance. Ordered accordingly. The writ petition is disposed of accordingly.
(KURIAN JOSEPH, JUDGE) ahg.