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Kerala High Court

T.C.Abraham vs Kerala State Road Transport on 12 December, 2006

Author: Kurian Joseph

Bench: Kurian Joseph

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C) No. 26659 of 2003(W)


1. T.C.ABRAHAM,
                      ...  Petitioner

                        Vs



1. KERALA STATE ROAD TRANSPORT
                       ...       Respondent

2. ASSISTANT TRANSPORT OFFICER, K.S.R.T.C.

3. EXECUTIVE DIRECTOR (VIGILANCE),

                For Petitioner  :SRI.K.P.RAJEEVAN

                For Respondent  :SHRI.JOHNSON P.JOHN, SC, KSRTC

The Hon'ble MR. Justice KURIAN JOSEPH

 Dated :12/12/2006

 O R D E R
                               KURIAN JOSEPH, J.

                        -----------------------------------------

                             W.P(C)No.26659  of  2003

                        -----------------------------------------

                 Dated this the 12th  day of  December, 2006


                                      JUDGMENT

This writ petition is filed with certain grievances regarding arrears of pension etc. It is submitted that the writ petitioner has expired. It is further submitted that the writ petition can be disposed of with liberty to the legal heirs of the petitioner to approach the first respondent in case they have any surviving grievance. Ordered accordingly. The writ petition is disposed of accordingly.

(KURIAN JOSEPH, JUDGE) ahg.