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State of Odisha - Section

Section 3 in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

3. Purpose of the Circuit Houses and Inspection Bungalows.

(1)Circuit Houses are primarily meant for providing accommodation to important functionaries and senior Officers of the Government of Orissa on their outstation visits.
(2)Bungalows are primarily meant for providing accommodation to Revenue Officers touring on duty and they have prior right to occupy them.