Supreme Court - Daily Orders
Uma Shankar vs Munna Singh @ Vijay Pal Singh . on 28 March, 2014
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ITEM NO.52 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for
Special Leave to Appeal (Civil) No(s).29827-29828/2013
(From the judgement and order dated 12/12/2012 in Civil Misc. Writ
Petition No.76937/2005 and Order dated 06/03/2013 in Civil Misc. Review
Petition No.5063/2013 in C.M.W.P. No.76937/2005 of The HIGH COURT OF
JUDICATURE AT ALLAHABAD)
UMA SHANKAR Petitioner(s)
VERSUS
MUNNA SINGH @ VIJAY PAL SINGH & ORS. Respondent(s)
(With appln(s) for c/delay in filing SLP and prayer for interim relief and
office report)
Date: 28/03/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Uday Prakash Yadav, Adv.
Mr. Ramji Pandey, Adv.
Mr. Abhisth Kumar,Adv.
For Respondent(s) Mr. M.Z. Chaudhari, Adv.
Mr. Sandeep Garausa, Adv.
Mr. Rasid Khan, Adv.
Mr. Abdul Karim Ansari, Adv.
Mr. Aftab Ali Khan,Adv.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
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