Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Punjab - Subsection

Section 133(5) in Punjab Jail Manual, 1996

(5)The Deputy, the Senior Assistant and the Assistant Superintendent shall atleast once a week personally search the relieved and relieving night guards between the gates.Note. - For further particulars as to the duties of Senior Assistant Superintendent, the rules applicable to Deputy Superintendent and particularly paragraph 92, should be referred to.