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State of Rajasthan - Section

Section 364 in The General Rules (Civil), 1986

364. Closed files.

- The closed files pertaining to each head shall be tied together between stiff boards in separate annual bundles of convenient size and on the upper board shall be written the head and the year, or the portion of the year, to which the bundle relates.No closed file should be out of its bundle except when it is actual use.