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[Cites 0, Cited by 0] [Section 50(11)] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(11)(a) in Punjab Self-Supporting Co-operative Societies Act, 2006

(a)state whether the Auditor has obtained all the information and explanations which to the best of his knowledge and belief were necessary for the purpose of the audit;