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State of Madhya Pradesh - Section

Section 8 in The M.P. Vishwavidyalaya Adhiniyam, 1973

8. Prohibition of discrimination in all matters connected with University.

- The University shall not discriminate against any citizen of India on grounds of religion, race, caste, sex, place of birth, political or other opinion or any one of them in the exercise of powers or performance of functions conferred or imposed upon it by or under this Act.