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Central Administrative Tribunal - Delhi

Nina Lath Gupta vs Union Of India Through Its Secretary on 10 February, 2014

      

  

  

 Central Administrative Tribunal
Principal Bench, New Delhi

R.A.No.70/2013 in O.A.No.701/2011

Monday, this the 10th day of February 2014

Honble Mr. A.K. Bhardwaj, Member (J)

Nina Lath Gupta, IRS (Retd.)
Now Managing Director
National Films Development Corporation
Mumbai  400018
..Review Applicant
(None)

Versus

1.	Union of India through its Secretary
	Department of Revenue, Ministry of Finance
	North Block, Delhi

2.	The Chairman
	Central Board of Direct Taxes
	Department of Revenue, Ministry of Finance
	North Block, Delhi

3.	The Principal Chief Controller of Accounts
	Central Board of Direct Taxes
	9th Floor, Lok Nayak Bhawan, Khan Market
	New Delhi
..Respondents
(By Advocate: Mr. P K Singh for Mr. R N Singh)

O R D E R (ORAL)

No one appeared on behalf of the review applicant on 18.11.2013 and 24.12.2013. Today again there is no appearance on his behalf. The Review Application is accordingly dismissed in default and for non-prosecution.

( A.K. Bhardwaj ) Member (J) /sunil/