Central Administrative Tribunal - Delhi
Nina Lath Gupta vs Union Of India Through Its Secretary on 10 February, 2014
Central Administrative Tribunal Principal Bench, New Delhi R.A.No.70/2013 in O.A.No.701/2011 Monday, this the 10th day of February 2014 Honble Mr. A.K. Bhardwaj, Member (J) Nina Lath Gupta, IRS (Retd.) Now Managing Director National Films Development Corporation Mumbai 400018 ..Review Applicant (None) Versus 1. Union of India through its Secretary Department of Revenue, Ministry of Finance North Block, Delhi 2. The Chairman Central Board of Direct Taxes Department of Revenue, Ministry of Finance North Block, Delhi 3. The Principal Chief Controller of Accounts Central Board of Direct Taxes 9th Floor, Lok Nayak Bhawan, Khan Market New Delhi ..Respondents (By Advocate: Mr. P K Singh for Mr. R N Singh) O R D E R (ORAL)
No one appeared on behalf of the review applicant on 18.11.2013 and 24.12.2013. Today again there is no appearance on his behalf. The Review Application is accordingly dismissed in default and for non-prosecution.
( A.K. Bhardwaj ) Member (J) /sunil/