Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 16 in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006 16. Oath of allegiance. - Every member of the Service shall be required to take the oath of allegiance to the Constitution of India, as by law established.
