Patna High Court - Orders
Kumar Gaurav Singh vs The Bihar Staff Selection Commission on 17 October, 2023
Bench: Chief Justice, Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.519 of 2023
In
CIVIL REVIEW No.21 of 2020
======================================================
Kumar Gaurav Singh
... ... Appellant/s
Versus
The Bihar Staff Selection Commission
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 520 of 2023
In
CIVIL REVIEW No.19 of 2020
======================================================
Navnit Kumar
... ... Appellant/s
Versus
The Bihar Staff Selection Commission
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 519 of 2023)
For the Appellant/s : Mr. Mrigank Mauli, Sr. Advocate
Mr. Prince Kumar Mishra,
For the State : Mr. Sarvesh Kumar Singh, AAG-13
Mr. Rajat Kumar Tiwary, AC to AAG-13
For the BSSC : Mr. Satyabir Bharti, Advocate
(In Letters Patent Appeal No. 520 of 2023)
For the Appellant/s : Mr. Mrigank Mauli, Sr. Advocate
Mr. Prince Kumar Mishra,
For the State : Mr. Sarvesh Kumar Singh, AAG-13
Mr. Ravi Kumar, AC to AAG-13
For the BSSC : Mr. Satyabir Bharti, Advocate
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 17-10-2023A translation of the advertisement produced as Annexure-1, along with the Civil Review No. 19 of 2020, shall be produced by the Bihar Staff Selection Commission. Patna High Court L.P.A No.519 of 2023(5) dt.17-10-2023 2/2 Post on 05.12.2023.
(K. Vinod Chandran, CJ) ( Rajiv Roy, J) aditya/-
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