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Patna High Court - Orders

Kumar Gaurav Singh vs The Bihar Staff Selection Commission on 17 October, 2023

Bench: Chief Justice, Rajiv Roy

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Letters Patent Appeal No.519 of 2023
                                                  In
                                    CIVIL REVIEW No.21 of 2020
                 ======================================================
                 Kumar Gaurav Singh

                                                                              ... ... Appellant/s
                                                   Versus
                 The Bihar Staff Selection Commission

                                                           ... ... Respondent/s
                 ======================================================
                                                      with
                               Letters Patent Appeal No. 520 of 2023
                                                In
                                  CIVIL REVIEW No.19 of 2020
                 ======================================================
                 Navnit Kumar

                                                                              ... ... Appellant/s
                                                   Versus
                 The Bihar Staff Selection Commission

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 (In Letters Patent Appeal No. 519 of 2023)
                 For the Appellant/s      :       Mr. Mrigank Mauli, Sr. Advocate
                                                  Mr. Prince Kumar Mishra,
                 For the State            :       Mr. Sarvesh Kumar Singh, AAG-13
                                                  Mr. Rajat Kumar Tiwary, AC to AAG-13
                 For the BSSC             :       Mr. Satyabir Bharti, Advocate
                 (In Letters Patent Appeal No. 520 of 2023)
                 For the Appellant/s      :       Mr. Mrigank Mauli, Sr. Advocate
                                                  Mr. Prince Kumar Mishra,
                 For the State            :       Mr. Sarvesh Kumar Singh, AAG-13
                                                  Mr. Ravi Kumar, AC to AAG-13
                 For the BSSC             :       Mr. Satyabir Bharti, Advocate
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE RAJIV ROY
                                       ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)

5   17-10-2023

A translation of the advertisement produced as Annexure-1, along with the Civil Review No. 19 of 2020, shall be produced by the Bihar Staff Selection Commission. Patna High Court L.P.A No.519 of 2023(5) dt.17-10-2023 2/2 Post on 05.12.2023.

(K. Vinod Chandran, CJ) ( Rajiv Roy, J) aditya/-

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