Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19R(2)] [Section 19R] [Entire Act] Union of India - Subsection Section 19R(2)(c) in Inland Vessels Act, 1917 (c)provide for the form and manner in which books of registration shall be maintained under this Chapter;