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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(3) in The Chennai City Corporation Building Rules, 1972

(3)Every domestic building shall be so constructed that every room intended to be used for purpose of human habitation shall have at least one side abutting for a length of not less than two and a half metres on an open space either external or internal. Such open space shall not be less than one metre and seventy five centimetres in width.