Section 3(1)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

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State of Jammu-Kashmir - Subsection

Section 3(1)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(b)where energy is to be conveyed or transmitted from any place in such area to any other place therein, across an intervening area not included therein, across such area.

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State of Jammu-Kashmir - Subsection

Section 3(1)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)