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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(4)(b) in The Gujarat Value Added Tax Act, 2003

(b)in case of clause (c), (d), (e) or (f) of sub-section (1), from the date on which the dealer's liability to pay tax has ceased.