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Bombay High Court

Inditrade Business Consultants ... vs Kotak Mahindra Bank on 31 July, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

39-COMAO-9-24 WITH IA-9812-24.doc                                      Rameshwar Dilwale




     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

        COMMERCIAL APPEAL FROM ORDER NO.9 OF 2024
                          WITH
           INTERIM APPLICATION NO.9812 OF 2024

Inditrade Business Consultants Ltd.
Lower Parel, Mumbai                              .. Appellant/Applicant
            Vs.
Kotak Mahindra Bank,
Bandra (E), Mumbai & Ors.                        .. Respondents
                                       ...

Mr. Vishal Pattabiraman with Mr. Anuj Jhaveri, Ms. Ritisha Choudhary i/by Anuj Jhaveri, Advocates for appellant. Mr. Nimay Dave with Ms. Poornima Eapen i/by MZM Legal LLP, Advocates for respondent no.1 ...

                                    CORAM :      A.S. CHANDURKAR &
                                                 RAJESH S. PATIL, JJ
                                    DATE     :    31th JULY, 2024.
P.C. :

1. Put up for further consideration on 13/08/2024.

2. The ad interim relief operating to continue till that date.

[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] 1/1 ::: Uploaded on - 01/08/2024 ::: Downloaded on - 01/08/2024 15:50:53 :::