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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

NCT Delhi - Subsection

Section 122(1)(d) in The Delhi Co-Operative Societies Act, 2003

(d)who misuses the properties of the co-operative society in contravention of the provisions of this Act and the rules made thereunder or the bye-laws of the co-operative society has done so, for his personal benefit;