Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(4)(i) in The Karnataka Industrial Establishments (National and Festival Holidays) Act, 1963 (i)any shop or commercial establishment as defined in clauses (e) and (u) of section 2 of the Karnataka Shops and Commercial Establishments Act, 1961;