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[Cites 0, Cited by 0] [Section 155(1)] [Section 155] [Entire Act]

State of Tripura - Subsection

Section 155(1)(b) in The Tripura Co-operative Societies Act, 1974

(b)any amount due under a decision, award or order of the Registrar, or any officer subordinate to him and empowered by him in this behalf, arbitrator or Liquidator or Tribunal;