Bombay High Court
Nagpur Improvement Trust, Thr. ... vs Jain Kalar Samaj, Nagpur Through ... on 7 September, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
(1) 4sa568.17
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
SECOND APPEAL NO. 568 OF 2017
Nagpur Improvement Trust and anr __ Vs. ___Jain Kalar Samaj
---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Mr. P.S.Tiwari, Advocate for appellant No.1
Mr. D.R.Khapre, Advocate for respondent.
CORAM : AVINASH G. GHAROTE, J.
DATE : 07/09/2022 List the matter for final hearing on 22.9.2022 at the end of the admission board.
JUDGE Rvjalit Digitally sign byRAJESH VASANTRAO JALIT Location:
Signing Date:08.09.2022 10:16