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[Cites 0, Cited by 0] [Section 277A] [Entire Act]

State of Rajasthan - Subsection

Section 277A(iv) in Rajasthan Panchayati Raj Rules, 1996

(iv)a candidate for direct recruitment to the post in the service shall pay to the Authorized Agency such fee as is fixed by it, from time to time, in such manner, as may be indicated by it;