Section 19(2)(d) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

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Union of India - Subsection

Section 19(2)(d) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(d)take part in the registration, promotion or management (not involving the holding of an elective office) of a literary, scientific or charitable society or of a club or similar organisation, the aims or objects of which relate to promotion of sports, cultural or recreational activities, registered under the Societies Registration Act, 1860 (21 of 1860), or any other law for the time being in force; or

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Union of India - Subsection

Section 19(2)(d) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003