Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(2)(ii) in Tamil Nadu Societies Registration Act, 1975 (ii)whose annual gross income or expenditure in any financial year after the date of the commencement of this Act, is not less than ten thousand rupees ; or