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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(d) in The Vizagapatnam Harbour Craft Rules, 1950

(d)the nature of the license required, i.e., whether it is required for a passenger boat or for a cargo boat, or for a passenger and cargo boat.