Andhra Pradesh High Court - Amravati
Kondaveeti Sri Sai Ganesh, vs Kondaveeti China Raja Rao . on 4 March, 2024
iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
MONDAY, THE FOURTH DAY GF MARCH.
TWO THOUSAND AND TWENTY FOUR
DPRESENT:
THE HONOURABLE MS. JUSTICE B S BHANUMATH!
iA No. 1 OF 2082
iN
GRP NO: 1807 OF 2022
Between:
1. Kordaveet! Sri Sal Ganesh, S/o. Balasy Way, Hindu, Aged abaut 16 years,
Being minor reg. by mother / natural guardian Ke ondaveel! Kranthi Priva, Vio.
a aeweny. Hindu, Aged about oF years, House wie, Rio. Pedanarimi
Vilage, Thudiur Mandal, Guntur District
é. Kondaveeti Kranthi Priya, Woo Balsewar my, Hindu, Aged about 37 years,
Hause wife. Rfo. Padaparimi Vi Hage . Thuf flur Mandal, Gurtur District.
a Patitioners
SAND
¥. Kandaveeli China Raja Rao ( Died }
2. Kondaveati Maguva Manchall . Wio. iste China Raja Rao , Hindu, Aged about
Of ywars, House wife, Rio. Pedapar im Vilsge, Thullur A Maral, Suntuy
Districh
3S. Kondavesti Srinivasa Ran, Siosiste China Kale Rao, du, Aged about 48
years, Business, C fa. SVB Maisonette, | Flat Na 404 D Noe OU-29 V9
Chandramoul Nagar, Guntur
4. Kondaveeti Siva Kumari, Aio- Sri inivasa Rao, Hindu, Aged abou! 43 years,
Housewife, Cla. SVR Mat isonetic: , Plat No.s04, 1/2 Chandramoull Nagar,
Guntur
5. Kondaveeti Balaswarny, Sic. late China Raja Rao. Hindu, Aged about 44
years, Cullvatian, Rio. Pedapartn Vilage, Thullur Mand fal, Suntur District.
KSR Cotten Agancies, Rep. byte Proprietor / 3rd defendant K. Srinivasa Ra 30,
S/o. fale Ching Raja Rao, Hinds Aged about 42 years, Business, C. SVR
Maisonette, Flat No.401, 3rd Floor, D. No 5-04. '29, 1/2 Chandramoul Naeger,
Coury,
K.S.R.Seads, Guntur, Rep. by? its: Manag ng Partner Ird defendant Kondaveati
Srinivasa Raa, Sio. China Raja Rao, Hindu, Aged abou 148 years, Business,
Cio, SVR Maisonette, Flat No 404 " Finer, DNo 5- 94-29, Ve
handrarmoaull Nagar, Guntur,
&, wen Mitra Cotton Enterpri 88S, RED. 'By His Proper etx 4th defendant Koncdavesti
ive Kumar! Wie, Srinivasa | Raa, Hindu, Aged about 43 years, Business, Cia.
SVR Maisonette, Flat No401, rd Floer, DNo 5-6 P-29, 1/8 Chandramoutl
Nagar, Guntu, =
v. Indian Overseas Bank, Arundai pet Main Road, Oop. Taluk Office, Guntur,
Rep. by is anager ae
TG. Allahabad Bank, 3/44th Broce 3s)
1). Chatanys Godavad i Grameen
Ciatrict.
Ss
ot
Guntur, Rep, by iis Manager, Guntur,
ank., Pedaparini, Thulluru Mandal, Guntur
{2 Vilays Bank, Arundeipet, Main Road, Oop. Arundaipet PS . Guritur, Rep, by
fis Mar RAST, Guntur.
43. Gutta Dhanalakshmi, vio. Veni Rate atlu, Hindu, Aged about SO years,
Business, R/fo Rade -purarn Vi Hak dikonsla Mandal, Guntur District
j4 Madaisa Suneetha. ilo. Ral aged about 45 years,
BUSINESS, ee . ANOS 364-99 ars Nagar, Guniur?.
Si SNS c indy, Aged about 45 years,
Rio Gudipu Vilage 3 enapall i Mandal, GQurvfur District.
' inciy, Aged aHOU 4§ years, Rin.
Door Nog: 26. Th hur Dist iC
1? Mandava Siva Leela iS, sa | d abs out i 70 years, Rfo. Door
No.2-70, Pachala Tadiparre ' tega ru Mandal, Guntur CNstrict.
3, Fi isc
Mand 2,
18. Raminen! Srikrishne o Ankara a Ghoudern, hiadu, Aged shout 67
years, Rio. Doar No Faniagutia, Pratap Nagar, Nylerabad Cry
Telangana State.
12. The Comrniasioner, Tha AP Cantal & velopment Authority
{A11, R12, RIS, RUS are Remained Exparte and they are not necessary
partics)
. Respondents
al ayin g at in ihe cimumstanices slated in
1, the High Gouwrt may be sleased to grant
. 262/8012 on the Ne of the Court CY The
Judge Cour, Guntur, pending dispasal af
High Coourh
Petition uncer Saction {
the affida vit i ee in ' sippet of the
Os £
SE
Family court Cun xi Addit nal Des
GRP Na 8d? of 2022, on the ya 'ile af the: }
Petition coming on for hearing.upon perusing the Petition and the affidavil
fied in Suppe cet thereof and the egarhs ders of the High é $08 2022
2? 03.2023, O1.09.2023, 08.09, " TS. G9. 8085, 32.06.20 NSS, SHOE 2023
FS. 3203, O68. 77.2023, OF AZ 2028 &. 3 En OY 2024 made herein and "pan hearing
the arguments of Si J JANAKIRAMI R REDDY, Acvooate for the Petitioners, and of
Sr KA AVOSIVA KUMAR Advocate for. the Respondent Nos.2 io 4 and 6 to 8, the
Court made the follwing
ORDER:
"Notice sent fo the S§' reapondent through registered post acknowiedgmant dus urn-seryved wih an with was returned encorsemer nt "addresaece is not resiciing in the aad address." The learned counsel for the patifionsrs submitted that no other address of the 5 respondant in availails :
Hence, the learned counsel forthe petitioners is permitted to take out personal service af natice fo the learned counsel! appearing far the 6° respondent before the frial Court through registered pest with acknowiledginent due and aise thro igh a memo and fle sroof theran'. Poston 12.05.2024, THl then, interim order granted earlier is extended." The Family Court Cum-Xi Additional Dis srict Judge Court, Guntur, Guntur District.
One CO fo Sr J Janakiramni Reddy, Advocate [OFUC] One CO to Si RH. SIVA KUMAR, Advocate [OP UCI One spare copy. _ fate HIGH COURT SS8,J DATED : 04.03. 2024 POST ON 12.03.2024 ORDER IA NOG OF 2022 iN ORP.Noa. 180? of 2028 INTERIM ORDER EXTENDED WAY WY Ws SAI SS