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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(3) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(3)On the expiration of the period of supersession specified in the notification issued under sub-section (1), the Government may-
(a)extend the period of supersession for such further period as it may consider necessary; or
(b)reconstitute the Board in the manner provided in section 5 of this Act.