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[Cites 1, Cited by 56]

Madhya Pradesh High Court

Jaihind Singh Maravi vs The State Of Madhya Pradesh on 19 January, 2023

Author: Sheel Nagu

Bench: Sheel Nagu

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 3022 of 2020 (AMREESH PATHAK AND OTHERS Vs. THE STATE OF M.P. AND OTHERS ) WP - 08996/2016, WP - 9423/2016, WP - 10638/2016, WP - 12969/2016, WP - 13943/2016, WP - 14973/2016, WP - 4850/2017, WP - 8686/2018, WP - 9551/2018, WA - 21/2019, WA - 1106/2019, WA - 1265/2019, WP - 2561/2020, WP - 2627/2020, WP - 2885/2020, WP - 2919/2020, WP - 2983/2020, WP - 3075/2020, WP - 3301/2020, WP - 3885/2020, WP - 4230/2020, WP - 4266/2020, WP - 4481/2020, WP - 4632/2020, WP - 4657/2020, WP - 4764/2020, WP - 4815/2020, WP - 4965/2020, WP - 5031/2020, WP - 5047/2020, WP - 5114/2020, WP - 5367/2020, WP - 5435/2020, WP - 5479/2020, WP - 5887/2020, WP - 5952/2020, WP - 5973/2020, WP - 6825/2020, WP - 6829/2020, WP - 8482/2020, WP - 5112/2020, WP - 6074/2020, WP - 5398/2020, WP - 5020/2020, WP - 4906/2020, WP - 11612/2019, WP - 5233/2020, WP - 2439/2020, WP - 5740/2020, WP - 20257/2020, WP - 13214/2021, WA - 703/2021, WP - 3348/2022, WP - 3351/2022, WP - 4575/2022, WP - 4842/2022, WP - 5001/2022, WP - 5030/2022, WP - 5076/2022, WA - 217/2022, WA - 239/2022, WA - 240/2022, WP - 5464/2022, WA - 244/2022, WP - 5607/2022, WP - 5651/2022, WP - 5652/2022, WP - 5657/2022, WP - 5778/2022, WP - 5780/2022, WP - 5781/2022, WP - 5782/2022, WP - 5783/2022, WP - 5838/2022, WA - 264/2022, WA - 265/2022, WA - 266/2022, WP - 5927/2022, WP - 6048/2022, WP - 6122/2022, WP - 6240/2022, WP - 6302/2022, WP - 6387/2022, WP - 6389/2022, WP - 6419/2022, WP - 6425/2022, WP - 6427/2022, WA - 291/2022, WP - 6620/2022, WP - 6832/2022, WP - 6901/2022, WP - 6956/2022, WP - 7188/2022, WP - 7242/2022, WA - 323/2022, WP - 7249/2022, WP - 7251/2022, WP - 7252/2022, WP - 7272/2022, WP - 7436/2022, WP - 7438/2022, WA - 333/2022, WP - 7577/2022, WA - 338/2022, WP - 7685/2022, WP - 7686/2022, WP - 6016/2020, WP - 7803/2022, WP - 7872/2022, WA - 348/2022, WA - 349/2022, WP - 7939/2022, WA - 353/2022, WA - 354/2022, WP - 8166/2022, WP - 8199/2022, WA - 362/2022, WA - 363/2022, WP - 8312/2022, WP - 8554/2022, WP - 8932/2022, Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 1/20/2023 6:45:51 PM WA - 402/2022, WA - 403/2022, WP - 9416/2022, WA - 406/2022, WP - 9441/2022, WP - 9454/2022, WP - 9547/2022, WP - 9548/2022, WA - 421/2022, WP - 9864/2022, WP - 10106/2022, WP - 10176/2022, WP - 10184/2022, WA - 450/2022, WA - 451/2022, WP - 11724/2022, WP - 13108/2022, WP - 13713/2022, WP - 13904/2022, WP - 14124/2022, WP - 13913/2022, WP - 13412/2022, WP - 12640/2022, WP - 5786/2022, WP - 8315/2022, WP - 10546/2022, WP - 18001/2022, WP - 18093/2022, WP - 18382/2022, WP - 19382/2022, WP - 23861/2022, WP - 24194/2022, WP - 24775/2022, WP - 24778/2022, WP - 25263/2022, WP - 26054/2022, WP - 26374/2022, WP - 26397/2022, WP - 26679/2022, WP - 26773/2022, WP - 26819/2022, WP - 27486/2022, WP - 27517/2022, WP - 27658/2022, WP - 27684/2022, WP - 27850/2022, WP - 28735/2022, WP - 28749/2022, WP - 29036/2022, WP - 29048/2022, WP - 29280/2022, WP - 28769/2018, WP - 7/2023, WP - 270/2023 Dated : 19-01-2023 Shri Manoj Sharma - Senior Advocate with Ms. Lavanya Verma, Shri D.K. Dixit, Shri Kumaresh Pathak, Shri K.K. Pandey, Shri Satya Prakash Mishra, Shri Vikas Mahawar, Shri K.S. Jha, Shri Manish Jain, Shri Gopal Singh, Shri K.L. Prajapati, Shri Ashok Kumar Chaturvedi and Ms. Abhilasha Chaturvedi - Advocates for the petitioners in respective petitions.

Shri Swapnil Ganguly - Deputy Advocate General with Shri Piyush Jain - Government Advocate for the State.

It is informed by Shri Swapnil Ganguly, learned Deputy Advocate General appearing for the State that the cases listed today from Item No.6 to Item No.6.151 are cases where challenge is made to the earlier rule position where the "call off" duty period was 2 months in 1 year. However, it is submitted that subsequently w.e.f. 13.09.2022, the same rule was further amended changing the "call off" duty period Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 1/20/2023 6:45:51 PM to 2 months in 3 years. It is further urged that in other cases i.e. from Item No.6.152 to Item No.6.175, the subsequent amended rule position has been challenged. In this backdrop, it is pointed out by Shri Swapnil Ganguly that writ petitions listed form Item No.6 to Item No.6.151 have become infructuous.

Learned counsel for the petitioners pray for and are granted four weeks' time, as a matter of last indulgence, to file appropriate application for amending the writ petitions from Item No.6 to Item No.6.151.

Shri Vikas Mahawar, learned counsel for the petitioners submits that in some of the petitions, amendment applications have been filed to amend the present rule position, vide I.A. No.449/2023 in W.P. No.3022/2020, I.A. No.454/2023 in W.P. No.2919/2020, I.A. No.452/2023 in W.P. No.2983/2020, I.A. No.455/2023 in W.P. No.3075/2020, I.A. No.456/2023 in W.P. No.3301/2020, I.A. No.453/2023 in W.P. No.4632/2020, I.A. No.17219/2022 in W.P. No.3348/2022, I.A. No.17218/2022 in W.P. No.3351/2022, I.A. No.21/2023 in W.P. No.4842/2022, I.A. No.807/2023 in W.P. No.5778/2022, I.A. No.16658/2022 in W.P. No.6122/2022, I.A. No.808/2023 in W.P. No.6389/2022 and I.A. No.595/2023 in W.P. No.6425/2022, which are taken up, considered and allowed for the reasons mentioned therein.

Petitioners are directed to carry out the amendment and file amended petitions within 10 days.

State is directed to file additional reply if it is so advised. However, Shri K.L. Prajapati, learned counsel for the petitioner in W.P. No.7803/2022 prays for withdrawal of I.A. No.13977/2022, an Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 1/20/2023 6:45:51 PM application for amendment, with liberty to file a properly constituted amendment application.

Consequently, I.A. No.13977/2022 filed in Writ Petition No.7803/2022 stands dismissed as withdrawn with the aforesaid liberty.

Let the cases be taken up in the week commencing 20.02.2023. I.R., if any, to continue till the next date of hearing.

                                   (SHEEL NAGU)                                  (VIRENDER SINGH)
                                      JUDGE                                           JUDGE

                          @shish




Signature Not Verified
Signed by: ASHISH KUMAR
JAIN
Signing time: 1/20/2023
6:45:51 PM