Jammu & Kashmir High Court - Srinagar Bench
G.M. Bhat And Another vs State Of Jk Through Sho Udhampur on 24 August, 2023
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 05
Regular Cause List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP no. 734/2009
G.M. Bhat and another
...Appellant(s)/Petitioner(s)
Through: Mr. M. Tufail, Advocate
Vs.
State of JK through SHO Udhampur
...Respondent(s)
Through: None
CORAM:
HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
24.08.2023 Two weeks further time is granted to the respondents for filing rejoinder.
List on 05.10.2023.
(SINDHU SHARMA) JUDGE SRINAGAR 24.08.2023 "Imtiyaz"